Madhya Pradesh High Court
Amita Tripathi vs The State Of Madhya Pradesh on 25 June, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-8479-2020 The High Court Of Madhya Pradesh WP-8479-2020 (AMITA TRIPATHI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 25-06-2020 (through V.C.) Parties through their respective counsel. List the matter in the next week alongwith W.P. No.17557/2019.
(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 2020.06.25 17:27:13 +05'30'