Section 13 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960
13.
On completion of such survey and demarcation, the District Council shall issue a notice calling for objections and claims against the constitution of the area into a Protected Forest or a Green Block, as the case may be, within a period of not less than 60 days.The notice shall be issued in such form as the District Council may form time to time prescribe.
