Section 16(2)(a) in The Orissa Panchayat Samiti Act, 1959

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State of Odisha - Subsection

Section 16(2)(a) in The Orissa Panchayat Samiti Act, 1959

(a)The Collector shall divide the Samiti area into constituencies in such a manner that-

(i)every constituency shall, as far as practicable, have a population of not less than two thousand and more than ten thousand; and

(ii)the territorial area of a Grama is not bifurcated.