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M/S Punjab State Industrial Dev.Corp. ... vs Commissioner Of Income Tax I on 9 August, 2016

Bench: Anil R. Dave, L. Nageswara Rao

     ITEM NO.3                               COURT NO.2                SECTION IIIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 9709/2012
     (Arising out of impugned final judgment and order dated 18/07/2011
     in ITA No. 565/2006 passed by the High Court of Punjab & Haryana at
     Chandigarh)

     M/S PUNJAB STATE INDUSTRIAL DEV.CORP               Petitioner(s)
                                     VERSUS
     COMMISSIONER OF INCOME TAX                         Respondent(s)
     (with appln. (s) for discharge of advocate on record and office
     report) (For Final Disposal)

     WITH SLP(C) No. 9707/2012
     (With appln.(s) for discharge of advocate on record and Office
     Report)
      SLP(C) No. 9708/2012
     (With appln.(s) for discharge of advocate on record and Office
     Report)
      SLP(C) No. 9710/2012
     (With appln.(s) for discharge of advocate on record and Office
     Report)

     Date : 09/08/2016 These petitions were called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE ANIL R. DAVE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr.   Sanjay Bansal,Sr.Adv.
                                       Mr.   B.M. Monga,Adv.
                                       Mr.   Rohit Kaura,Adv.
                                       Mr.   Amit Prasad,Adv.
                                       Ms.   Jyoti Mendiratta,AOR

     For Respondent(s)                 Mr. Ranjit Kumar,SG
                                       Mr. Bimal Roy Jad,Adv.
                                       Mr. W.A. Qadri,Adv.
                                       Mrs. Anil Katiyar,AOR

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

List along with C.A. No.3920 of 2016.

(NARENDRA PRASAD) (SNEH BALA MEHRA) COURT MASTER ASSISTANT REGISTRAR