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[Cites 0, Cited by 25] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(a) in The Transfer Of Property Act, 1882

(a)any person (other than the mortgagee of the interest sought to be redeemed) who has any interest in, or charge upon, the property mortgaged or in or upon the right to redeem the same;