Section 7(4)(d) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

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State of Telangana - Subsection

Section 7(4)(d) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(d)No candidate seeking reservation for admission under the above categories be allowed to participate in the counseling for admission unless he produces the Integrated Community Certificate prescribed by the Government, and issued by the Revenue Authorities in the Government vide G.O.Ms.No.58, Social Welfare (1), Department, dated: 12-5-1997) as adapted vide G.O.MS. No. 5, Schedule Casts Development (POA.A2) Department, dated 08.08.2014 as amended from time to time.

(iii)Seats shall also be reserved in each course of an institution, for the following categories, to the extent indicated against them.

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State of Telangana - Subsection

Section 7(4)(d) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017