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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(2)The PD will guide implementation, monitoring, review etc. of all the approved individual DSM programmes contained in the plan. Each PD shall include the following:
(a)Description of the programme;
(b)Objectives and rationale for the programme;
(c)Consumer segments and estimated level of participation;
(d)Estimate of baseline;
(e)Assessment of programme in line with Cost Effectiveness;
(f)Mechanism for recovery of cost and performance incentives;
(g)Marketing, delivery strategy and Implementation schedule;
(h)Implementation mechanism e.g. Energy Service Companies, DSM bidding, DSM resource acquisition, etc;
(i)Monitoring and evaluation plan; and
(j)Plan for Training/Seminars/Workshops to increase consumer awareness.