Gujarat High Court
Sundaram Finance Ltd Through Branch ... vs State Of Gujarat Through Assistant ... on 29 June, 2016
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/CA/7870/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR VACATING INTERIM RELIEF) NO. 7870 of 2010
In LETTERS PATENT APPEAL NO. 1095 of 2010
In SPECIAL CIVIL APPLICATION NO. 13163 of 2008
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SUNDARAM FINANCE LTD THROUGH BRANCH MANAGER....Applicant(s)
Versus
STATE OF GUJARAT THROUGH ASSISTANT REGISTRAR....Respondent(s)
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Appearance:
MR SANJAY R GUPTA, ADVOCATE for the Applicant(s) No. 1
MS DIVYANGANA JHALA, AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 29/06/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) As much as the main matter is already disposed of, this application has become infructuous and accordingly, the same stands disposed of.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) satish Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jul 01 02:44:58 IST 2016