Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Sundaram Finance Ltd Through Branch ... vs State Of Gujarat Through Assistant ... on 29 June, 2016

Bench: R.Subhash Reddy, Vipul M. Pancholi

                    C/CA/7870/2010                                                    ORDER



                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CIVIL APPLICATION (FOR VACATING INTERIM RELIEF) NO. 7870 of 2010

                       In LETTERS PATENT APPEAL NO.  1095 of 2010
                     In SPECIAL CIVIL APPLICATION NO. 13163 of 2008

         =============================================
             SUNDARAM FINANCE LTD THROUGH BRANCH MANAGER....Applicant(s)
                                       Versus
             STATE OF GUJARAT THROUGH ASSISTANT REGISTRAR....Respondent(s)
         =============================================
         Appearance:
         MR SANJAY R GUPTA, ADVOCATE for the Applicant(s) No. 1
         MS DIVYANGANA JHALA, AGP for the Respondent(s) No. 1
         =============================================

             CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
                    and
                    HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
          
                                           Date : 29/06/2016
          
                                     ORAL ORDER

  (PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) As   much   as   the   main   matter   is   already   disposed   of,   this  application   has   become   infructuous   and  accordingly,   the   same   stands  disposed of. 

(R. SUBHASH REDDY, CJ)  (VIPUL M. PANCHOLI, J.)  satish Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jul 01 02:44:58 IST 2016