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State of Gujarat - Section

Section 19 in Gujarat District Planning Committees Rules, 2016

19. Publication of List of Valid Nominations.

- Immediately after all the nomination papers have been scrutinized and decision accepting or rejecting the same has been recorded, the Returning Officer shall prepare a list, in Form III of candidates whose nominations have been accepted and shall affix the list on the notice board of his office recording the date on which and the time at which the list was so affixed.