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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in The Andhra Pradesh Members Of Police Force (Regulation Of Transfers) Act, 1985.

(1)Notwithstanding anything in any law for the time being in force, a member of the police for the time being in force, a member of the police State of Andhra Pradesh.