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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(3) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(3)The interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall ensure to the benefit of the shareholders of the Company.