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State of Tamilnadu - Section

Section 11 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

11. Replacement of meter.

- Wherever the licensee receive complaints or the licensee found during inspection / meter reading, that the meter in a service connection is not correct or defective or burnt, the licensee shall replace the meter after collecting the charges as applicable and within 30 days.