Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(iii) in Himachal Pradesh Para-Veterinary Council Act, 2010

(iii)that any other person including a juristic person who has been convicted of an offence under this Act is associated with another juristic person or other Para-veterinary establishment.