Section 11(2)(a) in State Bank of India Employees Provident Fund Regulations, 2015

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(a) in State Bank of India Employees Provident Fund Regulations, 2015

(a)one half percent above the average standard rate (adjusted up or down to the interest one quarter per cent) quoted by the bank for new deposits fixed for twelve months in the preceding year (ending on the preceding the 31st day of March); or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 11(2)(a) in State Bank of India Employees Provident Fund Regulations, 2015