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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(d) in U.P. Revenue Code (Amendment) Act, 2016

(d)in sub-section (7), for the words ^^ijxuk eftLV~sV the words ^^mi ftyk eftLV~sV shall be substituted.