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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(p) in Himachal Pradesh Bovine Breeding Act, 2019

(p)"person" means any Firm, Limited Liability Partnership (LLP), Company, Institution, Non Governmental Organization, Breeder's Association, Trust, Department of Central or State Government, Co-operative Society or any other agency/artificial juridical person;