Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(4)(a) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003 (a)no appeal under section 11 has been preferred against the decision of the Tribunal within the period specified therein; or