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State of West Bengal - Section

Section 12 in West Bengal Apartment Ownership Bye-laws, 1974

12. Resignation of Officers.

—The President, Secretary or any other elected officer may resign his office any time by a notice to the Board. On receipt of the notice the Board shall as early as possible at a meeting consider the matter and on the resignation being accepted shall forthwith elect another officer from amongst the Managers of the Board in place of one who has resigned.