Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of West Bengal - Section

Section 14 in The West Bengal University of Health Sciences Act, 2002

14. The Executive Council.

(1)The Executive Council shall be the principal executive body of the University.
(2)The administration, management and control of the University and the income thereof shall vest in the Executive Council which shall control and administer the property and funds of the University.