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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(1)(f) in Sikkim Panchayat Act, 1993

(f)"Gram" means any village or part of a village group of adjoining villages or parts there of declared by the State Government to be a Gram under sub- section(1)of section 3;