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State of Karnataka - Section

Section 70 in Karnataka Housing Board Act, 1962

70. Other statements and returns.

- The Board shall also submit to the State Government such statistics, returns, particulars or statements in regard to any proposed or existing [housing schemes, land development schemes or labour housing schemes] [Substituted by Act 8 of 1988 w.e.f. 1.5.1988.] at such times and in such form and manner as may be prescribed or as the State Government may from time to time direct.