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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(lxxviii) in The Employees' Provident Funds Scheme, 1952

(lxxviii)[ as respects every garments making factory specified in the notification of the Government of India in the Ministry of Labour, No. G.S.R. 1295, dated 23rd November, 1974, come into force on the 13th day of November, 1974;] [Inserted by G.S.R. 1400, dated 21.12.1974.]