Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 2 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019, CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) ..... Petitioner
Through: Mr.Abinash K.Mishra, Advocate
versus
SH. CHANDER MOHAN SHARMA ..... Respondent
Through: Mr.Jawahar Raja and Ms.Meghna De,
Advocates
+ W.P.(C) 14789/2021, CM APPL. 46579/2021
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
..... Petitioner
Through: Mr.Abinash K.Mishra, Advocate
versus
CHANDER MOHAN SHARMA ..... Respondent
Through: Mr.Jawahar Raja and Ms.Meghna De,
Advocates
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 02.09.2022 At request, list on 26.09.2022.
DINESH KUMAR SHARMA, J SEPTEMBER 2, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:03.09.2022 16:37:07