Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(c) in The Maharashtra Agricultural Income-Tax Rules, 1962 (c)"Government Treasury" means in Greater Bombay, the Reserve Bank of India, and in other place, the Treasury or Sub-Treasury, as the case may be, of the district, taluka or tahsil;
