Calcutta High Court
Commissioner Of Income Tax vs South Eastern Railway Employees Co-Op ... on 5 July, 2016
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[ Income Tax ]
ORIGINAL SIDE
ITA 484 of 2007
GA 1446 of 2015
ITAT 69 of 2015
COMMISSIONER OF INCOME TAX, KOLKATA-X
Versus
SOUTH EASTERN RAILWAY EMPLOYEES CO-OP CREDIT SOCIETY LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 5th July, 2016.
Mr. S. B. Saraf, Adv.
Mrs. Smita Das De, Adv./ Mr. J. P. Khaitan, Sr. Adv.
Mr. P. Bag, Adv.
Mr. Siddharth Das, Adv.
The Court : On the prayer of Mr. Khaitan, learned senior advocate, let it be listed on 12th July, 2016.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm