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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(5) in The Corporation of the City of Panaji (Election) Rules, 2004

(5)The provisions of rules 25 to 44 (both inclusive) shall, mutatis mutandis, apply in relation to the conduct of an adjourned poll as they apply in relation to the poll before it was so adjourned.