Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 36 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973 36. The final selection of officers for inclusion in the list shall be made by the State Government, after taking into consideration the advice of the Commission.
