Tripura High Court
Sunil Baidya vs Ratna De (Baidya) on 3 May, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
Crl. Rev. P. 55 of 2017
Sunil Baidya
----Petitioner(s)
Versus
Ratna De (Baidya)
----Respondent(s)
For Petitioner(s) : Mr. Suman Bhattacharjee, Adv. For Respondent(s) : Mr. H Laskar, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 03/05/2018 List this matter on 08.05.2018 at the request of Mr. Suman Bhattacharjee, learned counsel appearing for the petitioner.
JUDGE lodh