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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(h) in Jammu and Kashmir Panchayati Raj Act, 1989

(h)[ "Election Authority" means the 'State Election Commission' constituted under section 36 of this Act;] [Substituted by Act XV of 2011 (s-2).]