Section 143 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
143. Note-book to be maintained by certain officers.
- Every Deputy Superintendent, Assistant Superintendent and Head Warder, respectively shall at all times have with him a note-book in which he shall enter every verbal order given to him by any Superior Officer, at the time when such order is so given, and the important orders by him to others.
