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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(a) in The West Bengal Lifts And Escalators Act, 1955

(a)an order under section 4 or section 4 read with section 8, refusing [permission to install] [Words substituted for the words 'permission to erect' by West Bengal Act 23 of 1961.] a lift;