Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Orion Appliance Pvt Ltd vs Icds Department Dahod on 24 November, 2016

Author: Harsha Devani

Bench: Harsha Devani, A.S. Supehia

                 C/SCA/18159/2016                                            ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    SPECIAL CIVIL APPLICATION NO. 18159 of 2016
                                           With
                           CIVIL APPLICATION NO. 11154 of 2016
                                             In
                    SPECIAL CIVIL APPLICATION NO. 18159 of 2016
         ==========================================================
                         ORION APPLIANCE PVT LTD....Petitioner(s)
                                       Versus
                        ICDS DEPARTMENT DAHOD....Respondent(s)
         ==========================================================
         Appearance:
         MR.PARTH CONTRACTOR, ADVOCATE for the Petitioner(s) No. 1
         MAHAVIR M GADHVI, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
                 and
                 HONOURABLE MR.JUSTICE A.S. SUPEHIA

                                    Date : 24/11/2016


                                      ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Mr. Parth Contractor, learned advocate for the petitioner prays for time to file affidavit-in-rejoinder in the main petition. At his request, the matter is adjourned to 7th December, 2016.

(HARSHA DEVANI, J.) (A. S. SUPEHIA, J.) zgs Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:06:20 IST 2016