Gujarat High Court
Orion Appliance Pvt Ltd vs Icds Department Dahod on 24 November, 2016
Author: Harsha Devani
Bench: Harsha Devani, A.S. Supehia
C/SCA/18159/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18159 of 2016
With
CIVIL APPLICATION NO. 11154 of 2016
In
SPECIAL CIVIL APPLICATION NO. 18159 of 2016
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ORION APPLIANCE PVT LTD....Petitioner(s)
Versus
ICDS DEPARTMENT DAHOD....Respondent(s)
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Appearance:
MR.PARTH CONTRACTOR, ADVOCATE for the Petitioner(s) No. 1
MAHAVIR M GADHVI, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE A.S. SUPEHIA
Date : 24/11/2016
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Mr. Parth Contractor, learned advocate for the petitioner prays for time to file affidavit-in-rejoinder in the main petition. At his request, the matter is adjourned to 7th December, 2016.
(HARSHA DEVANI, J.) (A. S. SUPEHIA, J.) zgs Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:06:20 IST 2016