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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(2) in New Town, Kolkata Development Authority Act, 2007

(2)Notices of prohibit under sub-section (1)shall be posted inconspicuous places at or near both ends of public streets or portions thereof to which they relate, if such-prohibition applies generally to all public streets; otherwise such notices maybe advertised.