Orissa High Court
Thandu Ram Naik vs State Of Odisha & Others ..... Opposite ... on 9 July, 2024
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OA) No.849 of 2018
Thandu Ram Naik ..... Petitioner
Mr. K.C. Sahu, Adv.
-versus-
State of Odisha & Others ..... Opposite Parties
Mr.S. Jena, AGA
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
09.07.2024 Order No.2
1. This matter is taken up through hybrid mode.
2. As requested by Mr. K.C. Sahu, leaned counsel for the Petitioner, list this matter inn the week commencing 15th July, 2024.
( BIRAJA PRASANNA SATAPATHY) Judge sangita Signature Not Verified Digitally Signed Signed by: SANGITA PATRA Reason: authentication of order Location: high court of orissa, cuttack Date: 10-Jul-2024 18:40:19 .