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Madhya Pradesh High Court

Anas vs The State Of Madhya Pradesh on 22 April, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 50582 of 2021 (ANAS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-04-2022 List the case alongwith M.Cr.C. No. 50585/2021.

(SATYENDRA KUMAR SINGH) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2022.04.23 12:21:25 IST