Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(2) in The Maharashtra Value Added Tax Act, 2002 (2)[] [[Sub-section (2) substituted by Maharashtra 32 of 2006, Section 49(b), (w.e.f. 20-6-2006). Prior to its substitution read as under:
