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[Cites 0, Cited by 2] [Section 372] [Entire Act]

State of Maharashtra - Subsection

Section 372(g) in The Mumbai Municipal Corporation Act, 1888

(g)[ shall deposit the skin or otherwise dispose of the carcass of any dead animal at a place not provided or appointed for this purpose under section 367.] [Clause (g) was added by Maharashtra 14 of 1961, Section 6.]