Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act] Union of India - Subsection Section 18(4)(l) in The Merchant Shipping (Crew Accommodation) Rules, 1960 (l)Curtains fitted to each side scuttle, unless the side scuttle is fitted with blinds or jalousies;