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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(3)(c) in West Bengal Municipal Corporation Act, 2006

(c)require any person so appearing before them or before any officer subordinate to them to make or sign a declaration with respect to such document or to answer any question or to prepare and submit any statement.