Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023 15. Amendment of section 25. In section 25 of the principal Act, in sub-section (2), in clause (d), for the word “farms”, the word “units” shall be substituted.
