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[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(4)(xiv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xiv)providing specialized professional services, counselors, translators, interpreters, special educators, social workers, mental health workers, vocational trainers etc. for the children covered under the Act;