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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(1)(b) in The West Bengal Panchayat Act, 1973

(b)any gift or contribution from any individual, severally or jointly, or any member or office bearer of the Gram Panchayat save and except in pursuance of a resolution in a meeting of the Gram Panchayat accepting such gift or contribution and stating the purpose for which such gift or contribution is offered and accepted.