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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Fire Service Act, 1985

(3)It shall come into force on such date as the Government may, by notification, appoint; and different dates may be appointed for different areas.Notes. - This Act came into force on the 1st day of August 1989.