Section 14 in Rajasthan Control of Goondas Rules, 1975
14. [Memorandum of appeal] [Inserted by G.S.R. 188 vide Notification No.F. 10(4)/Home/Gr. V/74, dated 4.3.1977(Published in Rajasthan Gazetted, Part 4-C, dated 7.3.1977, page 940).]
A memorandum of appeal under Section 6 of the Act shall contain precise grounds of objections to the order appealed against and shall be accompanied by a attested copy of the said order :
