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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2)(c) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(c)the powers and duties of auditors and the procedure to be followed by them for conducting an audit and the times and places at which such audit may be conducted;