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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(d) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(d)to acquaint himself with the conduct and character of every intimate, his progress in education, industrial or occupational training, and to supervise the conduct of the class rooms;