Madhya Pradesh High Court
K.C. Dubey vs Principal Secretary on 7 December, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP-16617-2021
((((((((((((((((((((((((((((K.C. DUBEY Vs PRINCIPAL SECRETARY))))))))))))))))))))))))))))
WP/13198/2018, WP/13360/2018, WP/13949/2018, WP/13959/2018, WP/14327/2018,
WP/16088/2018, WP/26917/2018, WP/28354/2018, WP/28763/2018, WP/03244/2019,
WP/06343/2019, WP/07161/2019, WP/07658/2019, WP/08233/2019, WP/08316/2019,
WP/09102/2019, WP/13653/2019, WP/16106/2019, WP/16319/2019, WP/17203/2019,
WP/20524/2019, WP/25450/2019, WP/03453/2020, WP/09578/2020, WP/09889/2020,
WP/16685/2020, CONC/00221/2021, WP/16617/2021, WP/21551/2022
Dated : 07-12-2022
Shri A. P. Shroti, Shri M. L. Sharma, Shri Brindavan Tiwari, Shri
Rahul Deshmukh - Advocates for the petitioner in their respective petitions.
Shri Aditya Khandekar - Advocate for the respondents.
L e a r n e d counsel for the petitioner submits that SLP Civil Nos.15326/2020 and 15771/2020 are pending before the Supreme Court and the outcome of those cases would be relevant in deciding these matters.
Under the circumstances, list these cases under the same head on 18.01.2023.
(ATUL SREEDHARAN) JUDGE pnm Signature Not Verified Signed by: POONAM MANEKAR Signing time: 12/8/2022 12:44:30 PM