Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 6 November, 2012
Author: D.H.Waghela
Bench: D.H.Waghela
CR.MA/14011/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No. 14011 of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF - - Applicant(s)
Versus
DILEEP SANGHANI & 1 - Respondent(s)
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Appearance :
MS AMEE YAJNIK for Applicant(s) : 1,
None for Respondent(s) : 1,
MR MAULIK NANAVATI ADDL PUBLIC PROSECUTOR for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 06/11/2012
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) Learned A.P.P. Mr.Maulik Nanavati appears for respondent No.2. His name may be shown as such. S.O. to 26.11.2012 by joint request.
Sd/-
( D.H.Waghela, J.) Sd/ ( Z.K.Saiyed, J.) (KMG Thilake)