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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

(2)Whenever the Inspecting Officer has reason to believe that the accounts or other books and documents of the society are withheld without sufficient excuse, he may after recording the reasons and grounds of his belief, enter and search or cause to be searched any place or may size any such accounts, books or documents.