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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

4. Inspection Report.

- The Competent authority shall on receipt of the application inspect by himself or caused to be inspected by any person not below the rank of Horticulture Officer, the horticulture nursery for which Licence has been applied. The inspection report shall be prepared in Form "B"